Supreme Court - Daily Orders
M/S Prp Exports vs The Superintendent Of Police on 30 June, 2021
Bench: Ashok Bhushan, Vineet Saran, M.R. Shah
ITEM NO.12 Court 6 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 7137/2021
(Arising out of impugned final judgment and order dated 15-11-2019
in WPMD No. 5213/2019 passed by the High Court Of Judicature At
Madras At Madurai)
M/S PRP EXPORTS Petitioner(s)
VERSUS
THE SUPERINTENDENT OF POLICE & ORS. Respondent(s)
( IA No.62165/2021-CONDONATION OF DELAY IN FILING )
Date : 30-06-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Mr. Balaji Srinivasan, Adv.
Mr. Nikilesh Ramachandran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner, the matter is adjourned for two weeks.
(MEENAKSHI KOHLI) (RENU KAPOOR)
ASTT. REGISTRAR-cum-PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2021.06.30
15:01:36 IST
Reason: