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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in The Chennai City Corporation Building Rules, 1972

(4)Plans shall be coloured in fast colours as shown in the following table :
Item Site Plan Building plan
White plan Blue print White plan Blue print
(1) (2) (3) (4) (5)
Existing building Black (out line) White Black White
Proposed work Red filled in Red Red Red
Drainage and Sewage works Red dotted Red dotted Red dotted Red dotted
Water Supply Works Black dotted Black dotted Black dotted Black dotted
Work proposed to be dismantled Yellow hatched Yellow hatched Yellow hatched Yellow hatched
Open spaces No colour No colour    
Plot lines Thick black Thick black    
Permissible building lines Thick dotted black Thick dotted black    
Existing street(s) Green Green    
Future street(s), if any Green dotted Green dotted