Allahabad High Court
Sri Uma Charan Gupta vs Commissioner Income Tax on 28 July, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 126 of 2008 Petitioner :- Sri Uma Charan Gupta Respondent :- Commissioner Income Tax Petitioner Counsel :- R.R.Agarwal Respondent Counsel :- C.S.C. Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. Admit on a substantial question of law nos. 1 to 5 and 12 mentioned in the memorandum of appeal.
Order Date :- 28.7.2010 OP