Section 6(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)That the application is duly signed by every applicant himself, if he is an individual, and by a duly authorized person if the applicant is any of the persons mentioned in any of the clauses (b) to (g) if section 17;

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State of Uttarakhand - Subsection

Section 6(2)(c) in Uttarakhand Co-Operative Societies Act, 2003