Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Goa - Subsection Section 92(3) in The Goa Rehabilitation Board Act, 2006 (3)Every offence punishable under this Act shall be a cognizable offence and a bailable one.
