Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2F] [Entire Act] Union of India - Subsection Section 2F(8) in Income Tax Rules, 1962 (8)The Infrastructure Debt Fund shall file its return of income as required by sub-section (4C) of section 139 on or before the due date.
