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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(6) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(6)A consumer, Distribution Licensee or any other person who is a party to any proceedings before the Forum may either appear in person or authorize any person to present his case before the Forum and to do all or any of the acts for the purpose.