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State of Tamilnadu - Section

Section 78 in Tamil Nadu Educational Inspection Code

78. Counter signature of establishment.

- Those of District Educational Officers establishment, of Deputy Inspectors and of Headmasters of institutions under the administrative control of the District Educational Officers and their establishments are counter-signed by the District Educational Officer. The Inspectress counter-signed the travelling allowance bills of her establishment and of Headmistresses of institution under her administrative and their establishments.