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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(2)(a) in Tamil Nadu Pension Rules, 1978

(a)The Head of Office shall go through the service book and the service roll, if any, of the Government servant and satisfy himself as to whether the annual certificates of verification for the entire service are recorded therein.