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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(2)(d) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(d)that the provisions of the remission rules are understood by the prisoners, and that each prisoner knows the extent of remission (if any) thereunder which he has earned ; and