Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Andhra Pradesh - Subsection Section 28(16) in Andhra Pradesh Brewery Rules, 2006 (16)The licensee shall allow the Brewery Officer to take account of the worts or grains or cereals mixed during the, process of brewing whenever such | accounting becomes necessary.
