Supreme Court - Daily Orders
Manas Kumar Sinha vs Union Public Service Commission . on 16 February, 2015
Bench: Vikramajit Sen, C. Nagappan
ITEM NO.42 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4525/2015
(Arising out of impugned final judgment and order dated 03/11/2014
in WP No. 8212/2014 passed by the High Court Of Madras)
MANAS KUMAR SINHA Petitioner(s)
VERSUS
UNION PUBLIC SERVICE COMMISSION AND ORS. Respondent(s)
(with interim relief and office report)
Date : 16/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Lalit Kumar Jha, Adv.
Mr. Aftab Ali Khan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI ) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.02.18 13:41:30 IST Reason: