Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 20 March, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021 & I.A. 664/2021 & I.A. 667/202 & I.A.
10293/2021 & I.A. 10294/2021
NTPC LTD ..... Petitioner
Through: Mr. Sanjay Jain, ASC with Mr.
Ojusya Joshi and Mr. Yuvraj,
Advocates
versus
DRIPLEX WATER ENGINEERING PVT. LTD ..... Respondent
Through: Mr. Vikram Nandrajog, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 20.03.2023 Learned counsel appearing on behalf of the petitioner prays for an adjournment.
Learned counsel appearing on behalf of the respondent has no objection to the same.
At request, list on 10th April, 2023.
CHANDRA DHARI SINGH, J MARCH 20, 2023 gs/ak Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:21.03.2023 18:41:26