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[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(9)(b) in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

(b)If, marks are placed against the number of candidates in excess of the number of seats to be filed in; or