Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Bihar - Subsection Section 60(c) in Bihar Minor Mineral Rules, 2017 (c)transfer the establishment , for the unexpired period of the mining lease or retail License or the privilege, at the risk and loss of the owner, to any other person or the Corporation.
