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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(5)(vi) in Rajasthan Minor Mineral Concession Rules, 2017

(vi)if the licencee exercise the right of first refusal and matches the highest final offer price, the licencee shall be deemed to be the successful bidder in place of the earlier successful bidder declared after the second round of e-auction and shall be entitled to a quarry licence in the manner provided in these rules.