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State of Rajasthan - Section

Section 8 in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

8. [ Inviting of applications. [Substituted by F. 5(25)DOP/A-II/80, 19-8-82.]

- On requisitions having been received from the Government for specified posts to be filled by direct recruitment in Services mentioned in schedule -I and/or Schedule-II, the Commission shall call for applications for permission to appear in the examination by publishing a notice to that effect in the Official Gazette and in such other manner as the Commission may deem fit.]