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State of Uttar Pradesh - Section

Section 32 in The U.P. Factories Rules, 1950

32. Lighting of interior parts.

(1)The general illumination over these interior parts of a factory, where persons are regularly employed shall be not less than 3 feet candles measured in the horizontal plane at a level of 3 feet above the floor :Provided that, in any such parts in which the mounting height of the light source for general illumination necessarily exceeds 25 feet measured from the floor or where the structure of the room or the position or construction of fixed machinery or plant prevents the uniform attainment of this standard, the general illumination at the said level shall be not less than 1 foot candle and where work is actually being done the illumination shall be not less than 6 feet candles.
(2)The illumination over all other interior parts of the factory over which persons employed pass shall when and-where a person is passing be not less than 0.5 foot candle at floor level.
(3)The standard specified in this rule shall be without prejudice to the provision of any additional illumination required to render the lighting sufficient and suitable for the nature of the work.