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[Cites 0, Cited by 0] [Section 12A(4A)] [Section 12A] [Entire Act]

Union of India - Subsection

Section 12A(4A)(i) in The Food Corporations Act, 1964

(i)has died or retired before the appointed day, or dies or retires after the appointed day, before exercising the option as required by this sub-section, or