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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(4)(a) in Himachal Pradesh Prevention of Beggary Act, 1979

(a)on first conviction with imprisonment for a term which may extend to three months, or with fine which may extend to five hundred rupees, or with both; and