Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 15 in Instructions Relating to Liquor 15. Duty. - The rate of duty imposed on such preparations is prescribed in Order 29, viz. Rs. 30 per L.P. gallon.(b)-Perfumes and toilet preparations
