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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Uttar Pradesh - Subsection

Section 142(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)Such fees may either be levied along with the fees charged under Section 143 for the sanction, licence or permission or may be recovered in the manner prescribed by Chapter VIII.