Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Maharashtra - Subsection Section 87(3) in The Maharashtra Co-Operative Societies Act, 1960 (3)The State Government may, in deciding the appeal, annul, reverse, modify or confirm, the order of the Registrar.
