Delhi High Court - Orders
Dinesh Kumar vs Jyoti Nagpal Bareja on 14 August, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 759/2015
DINESH KUMAR .....Appellant
Through: Mr. Ajay Sharma, Advocate (through
VC).
versus
JYOTI NAGPAL BAREJA .....Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 14.08.2024 CM APPL. 46615/2024 (for early hearing)
1. The present application under Section 151 of the Code of Civil Procedure, 1908 („CPC‟) has been filed on behalf of appellant seeking early hearing of the present appeal.
2. For the reasons mentioned in the application, the early hearing of the present appeal stands allowed.
3. Application stands disposed of.
RFA 759/20154. List the matter end of board on 15.10.2024.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J AUGUST 14, 2024/zp Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 21:41:21