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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(k) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002

(k)"metro railway official" means any person employed by the Central Government or by a metro railway administration in connection with the services of a metro railway;
(ka)[ "National Capital Region" means the National Capital Region as defined in clause (j) of section 2 of the National Capital Region Planning Board Act, 1985;] [Inserted by Act No. 34 of 2009.]