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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(b) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(b)appoint, dismiss, remove, suspend or otherwise punish other salaried employees of the Federation and to require all or any of them to furnish securities;