Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(4) in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

(4)Dependents shall have the same meaning assigned to it under Section 2(1) (d) of the Workmen's Compensation Act, 1923 (Act No. of 1923). When there are no dependents to the unorganized worker, others may be nominated.