Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(2)(i) in The Punjab Motor Spirit (Taxation of Sales) Act, 1939

(i)prescribing the form and manner in which a certificate is to be furnished by the dealer under the proviso to sub-section (1) of section 3 [Clause (i) and (j) added vide Punjab Act 10 of 1974.];