Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1)(b) in The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980

(b)notwithstanding that the order has been made by an officer of the Central Government or by a State Government, by the Central Government.