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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(a) in Allotment/Transfer of built up Booths on lease hold basis in Chandigarh Scheme, 1993

(a)The applicant himself had been running a shop in Attawa and his name is included in the survey list; which was conducted at the time of demolition in the year 1986-87.