Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] Union of India - Subsection Section 38(b) in The Aircraft Rules, 1937 (b)[ Private Pilot's License (for aeroplanes and helicopters),] [Substituted by G.S.R. 637(E), dated 4.10.1993. ]
