Section 12(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(a)Every person, whether an inamdar or not, who becomes entitled to a ryotwari patta under this Act (other than under section 9) in respect of any inam land shall, for each fasli year commencing with the falsi year in which the appointed day falls; and

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State of Tamilnadu - Subsection

Section 12(1)(a) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963