Section 3 in The Prevention Of Insults To National Honour Act, 1957
3. Destruction of the statue of Mahatma Gandhi an offence
Whoever wilfully causes damage to, or destruction of, any statue or bust of Mahatma Gandhi or any such change in such statue or bust or in the situation thereof, as destroy or diminish its value or appearance or otherwise affects it injuriously, shall be punished with imprisonment of either description for a term which may extend to three years or with fine or with both.
