Bombay High Court
Pradip Bhimrao Nichale And Another vs Scheduled Tribe Caste Certificate ... on 28 August, 2018
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
2808wp7739.17.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO.7739/2017
Pradip Bhimrao Nichale and another
...Versus...
Scheduled Tribe Caste Certificate Scrutiny Committee, through its Member
Secretary, Chaprasipura, Amravati and others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri R.S. Parsodkar, Counsel for petitioners
Shri Amit Madiwale, AGP for respondent no.1
CORAM : R.K. DESHPANDE AND
ARUN D. UPADHYE, JJ.
DATE : 28/08/2018 Put up this matter on 23/10/2018. Interim order to continue.
(Arun D. Upadhye, J.) (R.K. Deshpande, J.) Wadkar, P.S. ::: Uploaded on - 28/08/2018 ::: Downloaded on - 28/08/2018 23:18:48 :::