Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974. (2)the powers, functions, duties, manner of appointment and the terms and conditions of service of the officers, [* * * * *] [Words omitted by W. B. Act 31 of 1981.];
