Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Madhya Pradesh - Subsection

Section 121(ii) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

(ii)[* **] [Paras (ii) and (iii) deleted by Notification No. 1/Mt./72-71, dated 3-6-1971.]