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[Cites 0, Cited by 0] [Section 68(3)] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(3)(d) in The M.P. Bhumi Vikas Rules, 1984

(d)be enclosed by wall or partitions and the surface of every such wall or partition shall be finished with a smooth impervious material to a height of not less than 1 metre above the floor of such a room;