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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(g) in Orissa Universities Act, 1989

(g)the Principal of Shriram Chandra Bhanj Medical College in case of Utkal University, the Principal of Maharaja Krishna Chandra Gajapati Medical College in case of Berhampur University and the Principal of Veera Surendra Sai Medical College in case of Sambalpur University;