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Supreme Court - Daily Orders

State Of Up vs M/S Varun Beverages Limited on 9 February, 2018

Bench: Ranjan Gogoi, R. Banumathi

     ITEM NO.12                              COURT NO.3                  SECTION XI

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11829/2017

     (Arising out of impugned final judgment and order dated 30-08-2016
     in CMWP No. 187/2015 passed by the High Court Of Judicature At
     Allahabad)

     STATE OF UP               & ORS.                                     Petitioner(s)

                                                    VERSUS

     M/S VARUN BEVERAGES LIMITED                                          Respondent(s)

     IA 44260/2017 FOR CONDONATION OF DELAY IN FILING
     IA 44262/2017 FOR EXEMPTION FROM FILING O.T.)

     Date : 09-02-2018 This matter was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE RANJAN GOGOI
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                  Mr. Sanjay Kumar Tyagi, AOR
                                        Mr. Ram S. Yadav, Adv.

     For Respondent(s)                  Mr. Dhruv Agrawal, Sr.Adv.
                                        Mr. Nishit Agrawal, Adv.
                                        For M/S. Aura & Co., AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard the learned counsel for the petitioners and perused the relevant material.

Delay condoned.

Application for exemption from filing official translation is allowed.

Issue notice.

(NEETU KHAJURIA) (TAPAN KUMAR CHAKRABORTY) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by NEETU KHAJURIA Date: 2018.02.09 17:27:26 IST Reason: