Supreme Court - Daily Orders
State Of Up vs M/S Varun Beverages Limited on 9 February, 2018
Bench: Ranjan Gogoi, R. Banumathi
ITEM NO.12 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 11829/2017
(Arising out of impugned final judgment and order dated 30-08-2016
in CMWP No. 187/2015 passed by the High Court Of Judicature At
Allahabad)
STATE OF UP & ORS. Petitioner(s)
VERSUS
M/S VARUN BEVERAGES LIMITED Respondent(s)
IA 44260/2017 FOR CONDONATION OF DELAY IN FILING
IA 44262/2017 FOR EXEMPTION FROM FILING O.T.)
Date : 09-02-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Sanjay Kumar Tyagi, AOR
Mr. Ram S. Yadav, Adv.
For Respondent(s) Mr. Dhruv Agrawal, Sr.Adv.
Mr. Nishit Agrawal, Adv.
For M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioners and perused the relevant material.
Delay condoned.
Application for exemption from filing official translation is allowed.
Issue notice.
(NEETU KHAJURIA) (TAPAN KUMAR CHAKRABORTY) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by NEETU KHAJURIA Date: 2018.02.09 17:27:26 IST Reason: