Madhya Pradesh High Court
Vikram Singh Rajpoot vs Prathmik Krishi Sakh Sahkari Sanstha ... on 11 January, 2023
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 1715 of 2020 (VIKRAM SINGH RAJPOOT Vs PRATHMIK KRISHI SAKH SAHKARI SANSTHA MARYASIT DIGUWAN THR.
AND OTHERS) Dated : 11-01-2023 Shri Raghvendra Dixit, learned counsel for the petitioner seeks and is granted time to argue the matter.
As prayed by list the case on 17/01/2023.
(SUNITA YADAV) JUDGE vpn VIPIN KUMAR AGRAHARI 2023.01.11 18:00:47 +05'30'