Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] State of Gujarat - Section Section 121 in The Gujarat Town Planning and Urban Development Act, 1976 121. [Provisions of Tenancy Acts not to apply to areas under town planning schemes.] Deleted by Gujarat 4 of 1986, Section 5.
