Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 12 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

12. Powers of President to call special meeting.

- The President may, whenever he thinks fit, call a special meeting and shall be bound to do so within two weeks oi the receipt of written requisition, signed by not less than seven members of the Council.