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[Cites 0, Cited by 0] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(4) in The Coal Mines Regulations, 2011

(4)Notwithstanding anything contained in sub-regulations (1), (2) and (3), the Chief Inspector may, by an order in writing and subject to such conditions as he may specify therein, require or permit the height and width of benches to be less than or more than aforesaid.