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[Cites 0, Cited by 0] [Section 73J(1)] [Section 73J] [Entire Act]

State of Maharashtra - Subsection

Section 73J(1)(c) in Maharashtra Factories Rules, 1963

(c)which carries on 'hazardous process' as defined under section 2(cb) of the Act and employs more than 50 workers, there shall be a Safety Committee.