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[Cites 0, Cited by 0] [Section 19(14)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(14)(c) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(c)Where registration certificate in respect of a home is revoked under rule 19 (11) and no appeal is pending on such revocation;