Bombay High Court
Pramod R. Agrawal-Applicant vs Principal Commissioner Of Income Tax-5 on 7 October, 2023
Author: Neela Gokhale
Bench: K. R. Shriram, Neela Gokhale
2023:BHC-OS:11497-DB
1/1 407-osiwpl-22604-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
INTERIM APPLICATION (L) NO.22604 OF 2023
signed by
SHAMBHAVI IN
SHAMBHAVI NILESH
SHIVGAN
NILESH
SHIVGAN Date:
WRIT PETITION NO.2435 OF 2017
2023.10.09
12:07:59
+0530
Pramod R. Agrawal ....Applicant
In the Matter Between
Pramod R Agrawal ...Petitioner
Versus
Principal Commissioner of Income Tax-5 & Ors. ...Respondents
Mr. Dharam V. Gandhi a/w Ms. Aanchal Vyas for
Applicant/Petitioner.
Mr. Akhileshwar Sharma for Respondents-Revenue.
CORAM: K. R. SHRIRAM &
NEELA GOKHALE, JJ.
DATED: 7th October 2023
PC:-
1. Petition be listed for final hearing on 13th October 2023, HOB.
2. In view of the above, Interim Application disposed.
(NEELA GOKHALE, J.) (K. R. SHRIRAM, J.) Shivgan ::: Uploaded on - 09/10/2023 ::: Downloaded on - 09/10/2023 23:10:51 :::