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Bhushan Choudhary vs C.B.I on 31 January, 2019

Author: Chander Shekhar

Bench: Chander Shekhar

$~6
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     CRL.A. 554/2007
      BHUSHAN CHOUDHARY                   ..... Appellant
                      Through: Mr. Ankur Aggarwal, Advocate

                           versus

      C.B.I.                                      ..... Respondent
                           Through:    Mr. Narender Mann, SPP with
                                       Mr. Manoj Pant, Advocate
      CORAM:
      HON'BLE MR. JUSTICE CHANDER SHEKHAR
                   ORDER

% 31.01.2019 CRL.M.A.47219/2018 Learned counsel for the appellant seeks permission to withdraw the application. Accordingly, the application is dismissed as withdrawn.

Let the matter remain on Board.

CHANDER SHEKHAR, J JANUARY 31, 2019 tp