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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)Such application shall bear the full name and address of the applicant and shall state the street and assessment number of the premises upon which such works are intended to be executed and all other particulars required, in form A.