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[Cites 0, Cited by 2] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(6) in The Electricity (Supply) Act, 1948

(6)The Grid Tariff may contain provisions for-
(a)adjustment of price having regard to the power factor of supply taken or the cost of fuel or both;
(b)a minimum charge related to a past or prospective demand of a licensee on the Board.