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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of West Bengal - Subsection

Section 243(f) in West Bengal Municipal Act, 1993

(f)the size and nature of the stand-posts or pumps to be erected by a Municipality and of the ferrules and all pipes, stand-pipes, stop-cocks, taps, hydrants and other fittings, whether within or outside any premises, that may be necessary for the regulation of the supply and use of water;